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State of Rajasthan - Section

Section 293A in Rajasthan Panchayati Raj Rules, 1996

293A. [ House rent allowance, travelling allowance, daily allowance, leave and other benefits for Hand Pump Mistries. [Inserted by the Rajasthan Panchayati Raj (Amendment) Rules, 2006 : Rajasthan Gazette Extraordinary Part IV-C (I) dated 10.7.2006.]

- Notwithstanding anything contained in these rules, the house rent allowance, travelling allowance, daily allowance, leave (all types), encasement of leave and additional facilities shall be admissible to Hand Pump Mistries as per specific government Orders from time to time.]