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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Rajasthan - Subsection

Section 129(5) in The Manual of Departmental Orders

(5)A list of officer whose Annual Performance Appraisals are due for a particular year along with the names of reporting/reviewing officers is to be furnished by all Chief Engineer's/Addl. Chief Engineer's in respect of their Organisations to this office before the end of June every year positively.