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Patna High Court - Orders

Priya Ranjan Das vs The State Of Bihar on 3 July, 2024

Author: Prabhat Kumar Singh

Bench: Prabhat Kumar Singh

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.64537 of 2023
                    Arising Out of PS. Case No.-21 Year-2021 Thana- MOUZAHIDPUR District- Bhagalpur
                  ======================================================
                  PRIYA RANJAN DAS S/O Late Sitaram Das R/O Village-Mukheriya, P.S.-
                  By Pass (Jagdishpur), District-Bhagalpur, At Present-Flat No. 6 G, ANN
                  Tower, RBSS Road, Bhikhanpur, Ishakchak, Bhagalpur, Bihar

                                                                                  ... ... Petitioner/s
                                                        Versus
                  THE STATE OF BIHAR

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :      NONE
                  For the Opposite Party/s :      Mr.Ram Bilash Roy Raman, A.P.P.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
                                        ORAL ORDER

5    03-07-2024

Nobody appears for the petitioner.

2. One week time is granted to learned counsel for the petitioner to remove the defect(s), pointed out by the office.

3. List thereafter.

(Prabhat Kumar Singh, J) shashi/-

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