Patna High Court - Orders
Priya Ranjan Das vs The State Of Bihar on 3 July, 2024
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.64537 of 2023
Arising Out of PS. Case No.-21 Year-2021 Thana- MOUZAHIDPUR District- Bhagalpur
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PRIYA RANJAN DAS S/O Late Sitaram Das R/O Village-Mukheriya, P.S.-
By Pass (Jagdishpur), District-Bhagalpur, At Present-Flat No. 6 G, ANN
Tower, RBSS Road, Bhikhanpur, Ishakchak, Bhagalpur, Bihar
... ... Petitioner/s
Versus
THE STATE OF BIHAR
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : NONE
For the Opposite Party/s : Mr.Ram Bilash Roy Raman, A.P.P.
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
5 03-07-2024Nobody appears for the petitioner.
2. One week time is granted to learned counsel for the petitioner to remove the defect(s), pointed out by the office.
3. List thereafter.
(Prabhat Kumar Singh, J) shashi/-
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