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Rajasthan High Court - Jodhpur

Prakash Chandra vs Union Of India (2023/Rjjd/017277) on 25 May, 2023

Author: Nupur Bhati

Bench: Nupur Bhati

[2023/RJJD/017277]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 12222/2019

Mangilal S/o Shri Kajodimal Jain, Aged About 70 Years, Resident
Of B-8/103, Sadhana Chs Ltd., Near Sai Baba Mandir, Silver
Park, Mira Road, Thane (Maharashtra)
                                                                      ----Petitioner
                                      Versus
1.       Union Of India Through Ministry Of Road, Transport And
         Highway,     Government           Of     India,      Through       Secretary,
         Transport Bhawan-I Parliament Street, New Delhi.
2.       The   National      Highway         Authority        Of   India,    Through
         Chairman, G-5 And 6, Sector-10, Dwarka, New Delhi.
3.       The Prescribed Authority, (Land Acquisition And Additional
         District Magistrate), Collectorate- Rajsamand, District
         Rajsamand, (Raj.).
4.       The Zonal Officer And Project Director, Zonal Office,
         Ministry Of Road And Transport And Highways, D.c.m.
         Ajmer Road, Jaipur.
                                                                   ----Respondents
                                Connected With
                S.B. Civil Writ Petition No. 16673/2019
1.       Gopal S/o Shri Khumaram Rao, Aged About 44 Years,
2.       Sundar D/o Shri Khumaram Rao, Aged About 52 Years,
3.       Kamla D/o Shri Khumaram Rao, Aged About 49 Years,
4.       Nenu D/o Shri Khumaram Rao, Aged About 46 Years,
         All Residents Of Village Heera Ki Bassi, Tehsil Deogarh,
         District Rajsamand (Raj.).
                                                                     ----Petitioners
                                      Versus
1.       Union Of India, Through Ministry Of Road, Transport And
         Highways, Government Of India, Through Secretary,
         Transport Bhawan-I Parliament Street, New Delhi.
2.       The Prescribed Authority, (Land Acquisition And Additional
         District    Magistrate),       Collectrate-         Rajsamand,       District
         Rajsamand, (Raj.).
3.       The Zonal Officer And Project Director, Zonal Office,
         Ministry Of Road And Transport And Highways, D.c.m.

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         Ajmer Road, Jaipur.
                                                                    ----Respondents
                S.B. Civil Writ Petition No. 17564/2019
Arjunlal S/o Shri Bhanwar Lal, Aged About 66 Years, Village
Lambodi, Tehsil Gadhbore, District Rajsamand, At Present 301,
Prabhat Chs Ltd., Plot No.415-A, D.k. Sandu Marg, Opp. Vijay
Vihar Society, Chembur West, Mumbai, Maharashtra.
                                                                       ----Petitioner
                                       Versus
1.       Union Of India, Through Ministry Of Road, Transport And
         Highway,      Government           Of     India,      Through    Secretary,
         Transport Bhawan - 1 Parliament Street, New Delhi.
2.       The Prescribed Authority (Land Acquisition And Additional
         District    Magistrate),        Collectorate         Rajsamand,     District
         Rajsamand (Raj.).
3.       The Zonal Officer And Project Director, Zonal Office,
         Ministry Of Road And Transport And Highways, D.c.m.
         Ajmer Road, Jaipur.
                                                                    ----Respondents
                    S.B. Civil Writ Petition No. 724/2020
1.       Arjun Singh S/o Shri Trilok Singh, Aged About 44 Years,
2.       Dakhu W/o Late Trilok Singh, Aged About 58 Years,
         Both Residents Of Village Jhuntara, Tehsil And District
         Rajsamand.
                                                                      ----Petitioners
                                       Versus
1.       Union Of India, Through Ministry Of Road, Transport And
         Highway,      Government           Of     India,      Through    Secretary,
         Transport Bhawan- 1 Parliament Street, New Delhi.
2.       The Prescribed Authority, (Land Acquisition And Additional
         District Magistrate), Collectorate- Rajsamand, District
         Rajsamand, (Raj.).
3.       The Zonal Officer And Project Director, Zonal Officer,
         Ministry Of Road And Transport And Highways, D.c.m.
         Ajmer Road, Jaipur.
                                                                    ----Respondents



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                    S.B. Civil Writ Petition No. 786/2020


1.       Prakash Chandra S/o Shri Gopilal Khatik, Aged 38 Years,
2.       Bhanwar Singh S/o Shri Dalu Singh,, Aged About 52
         Years,
3.       Mohan Singh S/o Shri Prem Singh,, Aged About 56 Years,
4.       Pratap Singh S/o Shri Prem Singh,, Aged About 39 Years,
5.       Jamna Devi D/o Shri Prem Singh,, Aged About 47 Years,
         All Residents Of Village Baggad, Tehsil Bhim, District
         Rajsamand.
                                                                      ----Petitioners

                                       Versus

1.       Union Of India, Through Ministry Of Road, Transport And
         Highway,      Government           Of     India,      Through    Secretary,
         Transport Bhawan- 1 Parliament Street, New Delhi.
2.       The Prescribed Authority (Land Acquisition And Additional
         District    Magistrate),        Collectrate-         Rajsamand,     District
         Rajsamand, (Raj.)
3.       The Zonal Officer And Project Director, Zonal Office,
         Ministry Of Road And Transport And Highways, D.c.m.
         Ajmer Road, Jaipur.
                                                                    ----Respondents
                    S.B. Civil Writ Petition No. 795/2020
1.       Lucky Jain S/o Shri Ladulal, Aged About 30 Years,
2.       Nitin Mukesh S/o Shri Ladulal, Aged About 37 Years,
3.       Monali Jain D/o Shri Ladulal, Aged About 28 Years,
4.       Kala Devi W/o Shri Ladulal, Aged About 55 Years,
5.       Anada S/o Pitha Rawat, Aged About 80 Years,
         All Residents Of Village Baggad, Tehsil Bhim, District
         Rajsamand.
                                                                      ----Petitioners
                                       Versus
1.       Union Of India, Through The Ministry Of Road, Transport
         And Highway, Government Of India, Through Secretary,
         Transport Bhawan-1 Parliament Street, New Delhi.


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2.       The Prescribed Authority (Land Acquisition And Additional
         District Magistrate), Collectorate- Rajsamand, District
         Rajsamand (Raj.).
3.       The Zonal Officer And Project Director, Zonal Office,
         Ministry Of Road And Transport And Highways, D.c.m.
         Ajmer Road, Jaipur.
                                                                 ----Respondents

                 S.B. Civil Writ Petition No. 5827/2022


Arjunlal S/o Shri Bhavarlal Shah, Aged About 70 Years, Resident
Of Village Lambodi, Tehsil Gadhbore, District Rajsamand, At
Present 301, Prabhat Chs Ltd., Plot No. - 415-A, D.k. Sandu
Marg, Opp. Vijay Vihar Society, Chembur West, Mumbai,
Maharashtra.

                                                                    ----Petitioner

                                    Versus

1.       Union Of India, Through Ministry Of Road, Transport And
         Highway,    Government          Of     India,      Through    Secretary,
         Transport Bhawan- 1 Parliament Street, New Delhi.
2.
         The Prescribed Authority, (Land Acquisition And Additional
         District Magistrate), Collectorate- Rajsamand, District
         Rajsamand, (Raj.).

3.       The Zonal Officer And Project Director, Zonal Office,
         Ministry Of Road Ans Transport And Highways, D.c.m.
         Ajmer Road, Jaipur.

                                                                 ----Respondents


For Petitioner(s)         :     Mr. Swaroop Singh Sisodia
                                Mr. Ankit Prakash Singh
For Respondent(s)         :     Mr. R.D. Rastogi, ASG
                                Mr. B.P. Bohra, Sen. CGPC
                                Mr. C.S. Sinha
                                Mr. Pukhraj Servi




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                                                     HON'BLE DR. JUSTICE NUPUR BHATI

Order 25/05/2023 In S.B. Civil Writ Petition No. 16673/2019, 724/2020, 786/2020 & 795/2020

1. Learned counsel for the petitioner seeks permission to withdraw these writ petitions.

2. Permission is granted.

2. Accordingly, the writ petitions are dismissed as withdrawn.

4. Stay petition and all pending applications, if any, also stand disposed of, accordingly.

In S.B. Civil Writ Petition No.12222/2019, 17564/2019 & 5827/2022

1. At the request of learned counsel for the petitioners, the matters are adjourned.

(DR. NUPUR BHATI),J 237-243-amit/-

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