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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(21) in Bihar Education Code, 1961

(21)to countersign and draw the bills for middle scholarships due t Hindu and Mahammadan girls who are unable to attend any recognized schools but are permitted to draw the scholarships in accordance with Article 652;Note. - The District Inspectress concerned will send a certificate as to the satisfactory progress of the scholar to the District Education Officer, who will then draw the scholarship and remit it to the scholar;