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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(ii) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(ii)Brief about objectives and scope of work : This may include brief description about objective of carrying out the assignment, broad scope of work and expected deliverable of the assignment. This may also include the place of execution of the assignment.