Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Telangana - Subsection Section 16(2) in Hyderabad Metropolitan Development Authority Act, 2008 (2)The terms of the members nominated under clause (xi) and (xiii) of sub-section (1) shall be for a period of two years.
