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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Kerala - Subsection

Section 67(3)(ii) in Kerala University of Fisheries and Ocean Studies Act, 2010

(ii)The Vice Chancellor , if it thinks necessary may also obtain the opinion of any officer, authority or body of the University in regard to any draft Statute which is before it for consideration;