Section 37(2) in Haryana Rural Employment Guarantee Scheme, 2007
(2)The Gram Sabha shall monitor all the works at the village level and the employment provided to each household who is registered and has requested for work. It shall also monitor registration and issue of job cards and timely payment of wages. The Gram Panchayat shall monitor the works implemented by the other implementing agencies and muster rolls maintained by them at work sites and payments made.
