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Union of India - Section

Section 5 in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

5. The local authority shall ensure that the following cleaning devices are used by persons engaged in cleaning sewer or septic tank including but not limited to the following :

(i)Sewer Line Cleaning Bucketing Machine
(ii)Jetting Machine
(iii)Suction Machine (Gulley Emptier)
(iv)Combined Machine (Jetting cum Suction)
(v)Deep Suction Combined Machine (Jetting cum Suction Machine)
(vi)Manual Hand Operated Grab Bucket
(vii)Hydraulic Operated Trolley Mounted Grab Bucket
(viii)Truck Mounted Motor & Winch Operated Grab Bucket Machine
(ix)Fixed Structure Mounted Motor & Winch Operated Grab Bucket Machine
(x)Rickshaw Mounted Winch & Motor Operated Desilting Machine for Wet well
(xi)Rickshaw Mounted Winch & Auxilliary Engine Operated Desilting Machine for Manhole
(xii)Escort Hydra Crane Mounted Hydraulic Winch Operated Grab Bucket Desilting Machine
(xiii)Manual rods, shovels, spades, drainage cleaning machines and steel scrapers with handles
(xiv)Hoses and washing instruments