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State of Madhya Pradesh - Section

Section 49 in The M.P. Factories Rules, 1962

49. Signboards to be displayed.

- Where workers of both sexes are employed there shall be displayed outside each latrine block a notice in the language understood by the majority of the workers "For Men Only" or "For Women Only", as the case may be. The notice shall also bear the figure of a man or woman, as the case may be.