Meghalaya High Court
Tura Law College And Anr. vs . Smti. Marbina R.Marak & Anr. on 19 August, 2019
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal
Serial No.45
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP. No. 6 of 2018
Date of Order: 19.08.2019
Tura Law College and Anr. Vs. Smti. Marbina R.Marak & Anr.
Coram:
Hon'ble Mr. Justice Ajay Kumar Mittal, Chief Justice
Appearance:
For the Petitioner/Appellant(s) : Mr. S.Thapa, Adv.
For the Respondent(s) : Ms. S.K.Singh, Adv.
At the request of learned counsel for the petitioner, adjourned to 27-08-2019.
(Ajay Kumar Mittal) Chief Justice Meghalaya 19.08.2019 "Samantha PS"