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[Cites 0, Cited by 1] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(a) in Finance Act, 2012

(a)in sub-section (1), -
(i)in die opening portion, for die words "demands for grants", die words "demands for grants except the Medium-term Expenditure Framework Statement" shall be substituted;
(ii)after clause (c), the following clause shall be inserted, namely: -