Section 74(5) in West Bengal Municipal (Employees' Service) Rules, 2010
(5)Maternity leave on full pay may be granted to a female employee of this category, which is not debited against the leave account on full pay at the rate the female employee was drawing at the time of taking leave for a maximum period of one hundred and thirty five days :Provided that no Municipal employee having two living children shall be entitled to this leave.
