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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(12) in The Gujarat University Act, 1949

(12)"Teachers" means professors, readers, lecturers and such other persons imparting instruction in the University, an affiliated college or [a recognized or approved institution] [These words were substituted for the words 'a recognized institution' by Gujarat 6 of 1973, section 3 (5).] as may be declared to be teachers by the Statutes;