Delhi High Court - Orders
Kent Ro Systems Ltd & Anr vs Vikram Jeet & Anr on 25 February, 2019
Author: Vinod Goel
Bench: Vinod Goel
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 75/2019
KENT RO SYSTEMS LTD & ANR ..... Appellants
Through: Ms. Rajeshwari H., Advocate.
versus
VIKRAM JEET & ANR ..... Respondents
CORAM:
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 25.02.2019 C.M. No.8782/2019 (for exemption) Allowed, subject to all just exceptions. The application is disposed of. F.A.O. No.75/2019 & C.M. Nos.8780-8781/2019 No time left.
List on 26th February, 2019.
VINOD GOEL, J.
FEBRUARY 25, 2019 'AA'