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Delhi High Court - Orders

Kent Ro Systems Ltd & Anr vs Vikram Jeet & Anr on 25 February, 2019

Author: Vinod Goel

Bench: Vinod Goel

$~35
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      FAO 75/2019
       KENT RO SYSTEMS LTD & ANR                            ..... Appellants
                  Through:           Ms. Rajeshwari H., Advocate.

                            versus

       VIKRAM JEET & ANR                                    ..... Respondents

       CORAM:
       HON'BLE MR. JUSTICE VINOD GOEL
                            ORDER

% 25.02.2019 C.M. No.8782/2019 (for exemption) Allowed, subject to all just exceptions. The application is disposed of. F.A.O. No.75/2019 & C.M. Nos.8780-8781/2019 No time left.

List on 26th February, 2019.

VINOD GOEL, J.

FEBRUARY 25, 2019 'AA'