Section 12(1)(f) in The General Provident Fund (Central Service) Rules, 1960
(f)[ to purchase consumer durables such as TV, VCRNCP, washing machines, cooking range, geysers and computers.] [Inserted vide Notification No. 20 (2)/92-P. & P.W (E)/(A), dated the 28th December, 1995, published as S.O. No. 379 in the Gazette of India, dated the 10th February, 1996.]