Section 10(1)(ii) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978
(ii)[ Persons identified as Beneficiaries of the Integrated Rural Development Programme.] [[Substituted by Notification No. F. 4(25) Revenue/Col./77, dated 10.11.1982 - Rajasthan Gazette, Part IV-(C), dated 25.11.1982, page 524, for the following :-