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[Cites 0, Cited by 0] [Section 101(4)] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(4)(l) in The West Bengal Co-Operative Societies Act, 1983

(l)to give such directions as may appear to him to be necessary in regard to the realisation, collection or distribution of assets of the co-operative society;