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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(ii) in Punjab Regulation of Wood Based Industries Rules, 2019

(ii)To grant fresh license or registration certificate or enhancement of the existing licensed capacity or transfer of units or change of ownership or any other issue pertaining to license or registration, in case the State Level Committee is satisfied that wood is available from trees outside forests as well as in forests, for the said Wood Based Industries.