Andhra Pradesh High Court - Amravati
Boreddy Venkata Narayana Reddy, ... vs Mandal Legal Service ... on 4 May, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE NO.: W.P. No.17682 of 2012 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE 7 04.05.2023 CMR, J & VGKR, J The Writ Petition is filed challenging the award passed by the Lok Adalat Bench of Nandyal, under the Legal Service Authorities Act, 1987. In fact, the matter was earlier posted before DB-II as per roster, but it is again listed before this Bench today.
Therefore, Registry is directed to list the matter before the appropriate Bench as per roster, on 08.05.2023, in view of the urgency that is expressed by learned counsel for the petitioner.
_______ CMR, J __________ VGKR, J AKN/MKK