Supreme Court - Daily Orders
Bankim Chandra Maity (D) Th:Lrs vs Jagannath Sasmal . on 10 October, 2014
Bench: Ranjan Gogoi, R.K. Agrawal
ITEM NO.35 COURT NO.10 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26123/2014
(Arising out of impugned final judgment and order dated 01/07/2014
in WPLRT No. 135/2010 passed by the High Court Of Calcutta)
BANKIM CHANDRA MAITY (D) TH:LRS & ORS. Petitioner(s)
VERSUS
JAGANNATH SASMAL & ORS. Respondent(s)
(With interim relief)
Date : 10/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. R.K. Gupta,Adv.
Mr. S.K. Gupta,Adv.
Mr. Shekhar Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners and perused the relevant material.
We do not find any legal and valid ground for interference. The special leave petition is dismissed.
(MADHU BALA) (ASHA SONI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Madhu Bala
Date: 2014.10.11
12:46:50 IST
Reason: