Delhi High Court - Orders
Golden Chariot Recreations Private ... vs Bewealthy Properties Private Limited & ... on 21 January, 2019
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 467/2017
GOLDEN CHARIOT RECREATIONS PRIVATE
LIMITED ..... Petitioner
Through: None.
versus
BEWEALTHY PROPERTIES PRIVATE LIMITED &
ORS. ..... Respondents
Through: Mr. Karan Grover, Adv for
respondent no. 4
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 21.01.2019
1. Counsel for respondent no. 4 informs me that SLP preferred by the said respondent is still pending adjudication.
2. Accordingly, renotify the matter on 24.07.2019.
3. In the meanwhile, parties will complete pleadings.
RAJIV SHAKDHER, J JANUARY 21, 2019 c