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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(4) in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

(4)The Appointing Authority shall, from time to time, forward the eligibility lists and the seniority lists of all persons within the field of eligibility to the Selection Committee.