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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1)(xxiv) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(xxiv)to manage colleges, departments, institutions of research or specialised studies, laboratories, museums, halls, hostels and gymnasiums maintained by the University;