Chattisgarh High Court
Balram Sahu vs Smt. Motim Bai 38 Wps/537/2018 Jagmohan ... on 15 January, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRR No. 1137 of 2017
Balram Sahu Versus Smt. Motim Bai
15/01/2018 Mr. Samir Singh, Advocate for the Applicant.
Call for the record of the Courts below.
Issue notice to the respondent on payment of process fee
within 7 days.
List this matter thereafter after receipt of the record.
Sd/-
Arvind Singh Chandel Judge Rahul