Allahabad High Court
Chandrabali Singh vs D.D.C. Faizabad And Others on 10 May, 2010
Author: Yogendra Kumar Sangal
Bench: Yogendra Kumar Sangal
Court No. - 10 Case :- CONSOLIDATION No. - 3636 of 1987 Petitioner :- Chandrabali Singh Respondent :- D.D.C. Faizabad And Others Petitioner Counsel :- K.P.Singh Hon'ble Yogendra Kumar Sangal,J.
Matter is old of 1987. List the same for disposal on all pending applications. Copies of all the applications be given to the standing counsel and counsel for the private parties. They may file objection and counter affidavit within a week. Rejoinder affidavit, if any, in another week.
List the matter in 4th week of May, 2010.
Order Date :- 10.5.2010 Rakesh