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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The Companies (Cost Accounting Records) Rules, 2011

(3)The cost records shall be maintained in accordance with the generally accepted cost accounting principal and cost accounting standards issued by the institute; to the extent these are found to be relevant and application. The variations, if any, shall be clearly indicated and explained.