Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Shailendra Kumar Bhatnagar vs Fiitjee Ltd on 27 October, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.14                                 COURT NO.5                     SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C) No.29507/2014

  (Arising out of impugned final judgment and order dated 07/07/2014
  in FAO No. 194/2013 passed by the High Court of Delhi at New
  Delhi)


  SHAILENDRA KUMAR BHATNAGAR                                                 Petitioner(s)

                                                     VERSUS

  FIITJEE LTD                                                                Respondent(s)

  (With interim relief and office report)

  Date : 27/10/2015 This petition was called on for hearing today.

  CORAM :
                                   HON'BLE MR. JUSTICE DIPAK MISRA
                                   HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Petitioner(s)
                                        Mr. O. P. Gaggar, AOR

  For Respondent(s)
                                        Mr. Gagan Gupta, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

In course of hearing, a suggestion was given to the learned counsel for the petitioner to pay a sum of Rs.75,000/- to the respondent and buy peace.

Learned counsel for the petitioner, as well as the learned counsel for the respondent, pray for a week's time to obtain instructions in the matter.

List the matter on 27th November, 2015.

                              (Chetan Kumar)                          (H.S. Parasher)
                               Court Master                             Court Master