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[Cites 0, Cited by 2] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(ii) in The Rajasthan Court Fees and Suits Valuation Act, 1961

(ii)"Court" means any Civil, Revenue or Criminal Court and includes a Tribunal or other authority having jurisdiction under any special or local law to decide questions affecting the rights of parties;