Delhi High Court - Orders
Nyaya Bhoomi (Ngo) vs Madhup Vyas (Ias) Commissioner Mcd( ... on 1 February, 2019
Author: V. Kameswar Rao
Bench: Chief Justice, V. Kameswar Rao
$~28 to 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 136/2018 & CM APPL.7583/2018
NYAYA BHOOMI (NGO) ..... Petitioner
Through:
versus
MADHUP VYAS (IAS) COMMISSIONER MCD( NORTH DMC)
& ORS ..... Respondents
Through: Mr. Rajan Tyagi, ASC with
Mr.Deepak Sharma, Adv. for SDMC
Mr.Rahul Singhal, Adv. for Delhi Cantonment
Board
Mr. Ajjay Aroraa with Mr. Kapil Dutta, Advs. for
NDMC
Mr. Rajiv Bansal, Sr. Adv. with Mr. Shlok
Chandra, Ms. Parul & Ms. Vaishali Rawat, Advs.
for DDA
+ W.P.(C) 1758/2005
LT. COL. B.B. SHARAN (RETD.) ..... Petitioner
Through: Petitioner in person
versus
M.C.D. & ANR. ..... Respondents
Through: Mr. Rajan Tyagi, ASC with
Mr.Deepak Sharma, Adv. for SDMC
Mr.Rahul Singhal, Adv. for Delhi Cantonment
Board
Mr. Fir Douse Q. Wani & Mr. Mohd. Sadiq Noor,
Advs. for DSIIDC
Mr. Satyakam, ASC for GNCTD
Mr. Bhagvan Swarup Shkla, CGSC with
Mr.Shravan Kumar, Adv. for UOI
Mr. Anil Grover, Standing Counsel with
Mr.Mishal Vij & Ms. Noopur Singhal Adv. for
NDMC
Mr. Rajiv Bansal, Sr. Adv. with Mr. Shlok
Chandra, Ms. Parul & Ms. Vaishali Rawat, Advs.
for DDA
+ W.P.(C) 7594/2018 & CM APPL.30022/2018
COURT ON ITS OWN MOTION ..... Petitioner
Through: Court on its own motion
. versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Gautam Narayan, ASC with
Ms.Mahamaya Chatterjee & Ms. Shivani Vij,
Advs. for GNCTD
Ms. Monika Arora, SC for North MCD
Mr.Rahul Singhal, Adv. for Delhi Cantonment
Board
Mr. Ripu Daman Bhardwaj, CGSC for UOI
Ms. Mini Pushkarna, Standing Counsel for EDMC
with Ms. Swagata Bhuyan, Adv.
Ms. Puja Kalra, Adv. for SDMC
Mr. Sumeet Pushkarna with Mr. Divanshu Lahiry,
Adv. for DJB
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 01.02.2019 List on 07.05.2019.
CHIEF JUSTICE V. KAMESWAR RAO, J FEBRUARY 01, 2019/ns