Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 13 in Assam State Housing Board Act, 1972 13. Conditions of service of officers and employees. - The remuneration and other conditions of service of the officers and employees of the Board shall be such as may be determined by regulations.
