Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Khem Singh vs . Bhim Singh And Anr. on 15 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Khem Singh Vs. Bhim Singh and anr.

.

RSA No. 39 of 2023 15.05.2023 Present: Mr. K. D. Sood, Sr. Advocate, with Ms. Ranjana Chauhan, Advocate, for the appellant.

Mr. Sanjeev Kuthiala, Sr. Advocate, with Ms. Amita Chandel, Advocate, for respondent No.1.

Mr. Karan Singh Kanwar, Advocate, for respondent No.2.

Records have been received.

At the request of learned counsel for the parties, list on 03.07.2023 to enable them to inspect the records.

( Satyen Vaidya ) Judge 15th May, 2023 (sushma) ::: Downloaded on - 15/05/2023 21:07:40 :::CIS