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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(o) in The Mineral Concession Rules, 1960

(o)[ filing of civil suits or petitions relating to disputes arising out of the area under lease.] [ Inserted by G.S.R. 296, dated 9.4.1983 and corrected by G.S.R. 826, dated 4.8.1984.]