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[Cites 0, Cited by 0] [Section 222] [Entire Act]

State of Kerala - Subsection

Section 222(3) in Kerala Panchayat Raj Act, 1994

(3)No market fee shall be charged in evening markets (Anthichanthas) and the licence for the same shall be granted free of charge, but shall be subject to such conditions as to supervision and inspections, sanitation and weights and measures to be used as may be prescribed.