Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Uttar Pradesh - Subsection Section 55(ii) in The U.P. Co-operative Societies Employees Service Regulations, 1975 (ii)For the purpose of study, extra leave on half-average pay may be granted either in or outside India and shall not extend beyond a period of twelve month
