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Union of India - Section

Section 21 in The Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015

21. Unused portion of return tickets.

(1)No refund shall be granted on the unused portion of the concessional return tickets.
(2)When a return ticket is issued without any concession, it shall be treated like two single journey tickets and the refund shall be granted accordingly.