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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(6) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(6)The Authority, the Commissioner, the District Magistrate and all other agencies, shall cease to perform their functions in the aforesaid area, on the expiry of the period referred to in sub-clause (i) or (ii) of clause (b) of subsection (5).Chapter-XII Finance, Accounts, Audit and Reports.