Madhya Pradesh High Court
Abhijeet Chaudhary vs M.P. Public Service Commissioner on 22 March, 2022
Author: Vivek Agarwal
Bench: Vivek Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
WP No. 5866 of 2022
(ABHIJEET CHAUDHARY AND OTHERS Vs M.P. PUBLIC SERVICE COMMISSIONER)
Dated : 22-03-2022
Shri Nitya Nand Mishra, learned counsel for the petitioners.
Shri Nikhil Bhatt, learned counsel for the respondent.
List the case along with W.P. No.6137/2022 on 31.03.2022.
(VIVEK AGARWAL) JUDGE Tabish Signature SAN Not Verified Digitally signed by MOHD TABISH KHAN Date: 2022.03.23 16:57:55 IST