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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(1) in The Orissa Co-operative Societies Act, 1962

(1)A Central Society which is provided with moneys by an Apex Society from the 'Principal State Partnership Fund', shall, with such moneys, establish a fund to be called the 'Subsidiary State Partnership Fund'.