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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(2)(f) in U.P Consolidation of Holdings Act, 1953

(f)[ procedure relating to amalgamation of holding under Section 12-D; [Substituted by U.P. Act No. 8 of 1963.]