Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 40 in Tamil Nadu National Law School Act, 2012 40. Residence of Students. - Every student of the School shall reside in a hostel maintained or recognised by the School or under such conditions as may be prescribed.
