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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(3) in THE INDIAN ANTARCTIC ACT, 2022

(3)The Committee shall prepare, review annually and update its waste management plans, including plans on waste reduction, storage and disposal, specifying for each station, facility, field site, field camps, vessel and aircraft—
(a)programmes for cleaning up existing waste disposal sites and abandoned worksites;
(b)current and planned waste management arrangements;
(c)current and planned arrangements for analysing the environmental effects of waste and waste management;
(d)other measures aimed at minimising the environmental effects of waste and waste management.