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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(e) in Jharkhand Tourism Development and Registration Act, 2015

(e)if the tourism unit operator fails to remove a lodger or willfully keeps the lodger in a tourism unit, who becomes a nuisance for the inmates in his tourism unit as well as adjoining building(s);