Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 22A(1)] [Section 22A] [Entire Act]

Union of India - Subsection

Section 22A(1)(a) in The Securities Contracts (Regulation) Act, 1956

(a)within fifteen days from the date on which the reasons for such refusal are furnished to it, or