Supreme Court - Daily Orders
Asst. Commissioner Of Income Tax Circle ... vs M/S. V.M. Salgaocar Sales ... on 4 October, 2021
Bench: D.Y. Chandrachud, B.V. Nagarathna
ITEM NO.4 Court 4 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.13192/2020
(Arising out of impugned final judgment and order dated 09-07-2019
in WP No.955/2015 passed by the High Court Of Judicature at Bombay
at Goa)
ASST. COMMISSIONER OF INCOME TAX CIRCLE 2 & ORS. Petitioner(s)
VERSUS
M/S. V.M. SALGAOCAR SALES INTERNATIONAL & ANR. Respondent(s)
(With appln.(s) for I.R. and IA No.81909/2020-CONDONATION OF DELAY
IN FILING and IA No.81910/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 04-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Balbir Singh, ASG
Ms. Gargi Khanna, Adv.
Mr. Shyam Gopal, Adv.
Mohd. Akhil, Adv.
Ms. Rukmini Bobde, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice on the application for condonation of delay in filing the petition and on the Special Leave Petition.
Signature Not Verified2 Tag with SLP(C) No 4575/2020. Digitally signed by Chetan Kumar Date: 2021.10.04 19:28:01 IST Reason: (CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Court Master