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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Mizoram - Subsection

Section 8(ix) in Mizoram Cooperative Societies Act, 2006

(ix)to establish, own, lease or operate, production, investment and service oriented activities in general and specific activities such as sugar, spinning, daily, poultry, piggery, agro processing, handlooms, power looms, handicraft, feltilizer, pesticides health, tourism and transport services;