Delhi High Court - Orders
Interdigital Technology Corporation & ... vs Xiaomi Corporation & Ors on 14 December, 2020
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~19 & 20 (original side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 295/2020 & I.A. 6440/2020, I.A. 6445/2020, I.A.
9306/2020, I.A. 9307/2020, I.A. 9308/2020, I.A. 10510/2020,
I.A. 8772/2020
INTERDIGITAL TECHNOLOGY CORPORATION
& ORS. ..... Plaintiffs
Through: Mr. Gourab Banerji, Sr. Adv.
assisted by Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Ms. Manisha
Singh and Ms. Pallavi Bhatnagar, Advs.
versus
XIAOMI CORPORATION & ORS. ..... Defendants
Through: Mr. Neeraj K. Kaul, Sr. Adv.
assisted by Mr. Saikrishna Rajagopal, Mr.
Siddharth Chopra, Ms. Sneha Jain, Ms.
Garima Sahney, Ms. Stuti Dhyani, Ms.
Charu Grover, Ms. Anu Paarcha, Mr. Vivek
Ayyagari, Dr. Victor Vaibhav Tandon, Mr.
Arjun Gadhoke, Mr. Avijit Kumar, Mr.
Aniruddh Bhatia, Ms. Pritha Suri and Ms.
Chanan Parwani, Advs.
+ CS(COMM) 296/2020 & I.A. 6446/2020, I.A. 6451/2020, I.A.
9303/2020, I.A. 9304/2020, I.A. 9305/2020
INTERDIGITAL VC HOLDINGS INC & ORS ...... Plaintiffs
Through: Mr. Gourab Banerji, Sr. Adv.
assisted by Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Ms. Manisha
Singh and Ms. Pallavi Bhatnagar, Advs.
versus
XIAOMI CORPORATION & ORS. ..... Defendants
Through: Mr. Neeraj K. Kaul, Sr. Adv.
Signature Not Verified
Digitally Signed By:SUNIL
SINGH NEGI CS(COMM) 295/2020 & CS(COMM) 296/2020 Page 1 of 2
Signing Date:17.12.2020
11:20:27
assisted by Mr. Saikrishna Rajagopal, Mr.
Siddharth Chopra, Ms. Sneha Jain, Ms.
Garima Sahney, Ms. Stuti Dhyani, Ms.
Charu Grover, Ms. Anu Paarcha, Mr. Vivek
Ayyagari, Dr. Victor Vaibhav Tandon, Mr.
Arjun Gadhoke, Mr. Avijit Kumar, Mr.
Aniruddh Bhatia, Ms. Pritha Suri and Ms.
Chanan Parwani, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 14.12.2020 (Video-Conferencing)
1. Mr. Neeraj K. Kaul, learned Senior Counsel for the respondent, has concluded his submissions on behalf of the defendant, in response to the submissions advanced by Mr Gourab Banerjee, learned Senior Counsel on behalf of the applicant.
2. Renotify for the submissions of Mr Gourab Banerjee in rejoinder, on 15th December, 2020 as part-heard at the end of the Board, subject to earlier part-heard matters, if any.
C. HARI SHANKAR, J.
DECEMBER 14, 2020 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 295/2020 & CS(COMM) 296/2020 Page 2 of 2 Signing Date:17.12.2020 11:20:27