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State of West Bengal - Section

Section 11 in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

11. Power of entry. -

Any employee of the Board authorised by the Board in this behalf by general or special order may, at any time, after giving the licensee reasonable notice, enter upon any land or premises in his possession and make survey, examination or investigation for the purposes of this Act.