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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(f) in The Orissa State Financial Corporation General Regulations, 2003

(f)The meeting called under sub-regulation (ii) (e) by the requisitionists shall be called in the same manner, as nearly as possible, as that in which the other general meetings are called.